P. RAJAMANICKAM

9,376 recorded High Court judgment(s) · 2013–2021

Courts

Madras High Court

9376

DISPOSED OF	3443
ORDERED	2169
DISMISSED	900
WITHDRAWN DISMISSED	840
ALLOWED	635
DISMISSED AS INFRUCTUOUS	534
CLOSED	312
DISMISSED FOR NON-PROSECUTION	110

M/S.KIRAN GLOBAL CHEMS LTD. v. APPOURVA J.PATEL — Madras High Court (2021-04-23)
The Waterbase Limited, Rep.by its authorized signatory Mr.R.Suresh Kumar, v. M/s. Rising Tide, Represented by its partner, Mr.Rohan Daniel Mukherjee, — Madras High Court (2021-04-16)
M/S. LOYAL CREDIT AND v. M/S. COSMOPOLIS PROPERTIES — Madras High Court (2021-04-15)
MRS.SWETHA GUPTA AND 2 OTHERS v. MRS.SHASHI KALA MURARKA AND 6 OTHERS — Madras High Court (2021-04-01)
MRS.K.KALAWATHI v. M/S.UCO BANK — Madras High Court (2021-03-31)
K.VENKATANARASIMHA REDDY v. M/S.UCO BANK — Madras High Court (2021-03-31)
S.KAVITHA REDDY v. M/S.UCO BANK — Madras High Court (2021-03-31)
M/S.KAYA INFRAATECH PROJECTS v. M/S.UCO BANK — Madras High Court (2021-03-31)
M/S.KAYA INFRAATECH PROJECTS v. M/S.UCO BANK — Madras High Court (2021-03-31)
M.K.GANESH v. MR.K.SRINIVASAN — Madras High Court (2021-03-30)