LexP.R.SHIVAKUMAR, V. S. RAVI
325 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 325 |
Disposal nature
| ALLOWED | 214 |
| DISMISSED | 48 |
| DISPOSED OF | 23 |
| WITHDRAWN DISMISSED | 23 |
| CLOSED | 8 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED FOR DEFAULT | 3 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- MUNIYASAMY v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-26)
- M.ANTONY SELVAM v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2016-04-26)
- SAJI v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-22)
- PERUMAL v. INSPECTOR OF POLICE — Madras High Court (2016-04-22)
- MURUGAN v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-11)
- SIVAKUMAR v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-11)
- MUDIKRISHNAN @ KRISHNAN v. THE INSPECTOR OF POLICE — Madras High Court (2016-03-08)
- MANICKAM v. INSPECTOR OF POLICE — Madras High Court (2016-02-25)
- PALANIVELU v. THE INSPECTOR OF POLICE — Madras High Court (2016-02-25)
- APPASAMY v. THE INSPECTOR OF POLICE — Madras High Court (2016-02-25)