LexP.R.SHIVAKUMAR, V. RAMASUBRAMANIAN
116 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 116 |
Disposal nature
| DISMISSED | 69 |
| ALLOWED | 18 |
| DISPOSED OF | 15 |
| WITHDRAWN DISMISSED | 7 |
| CLOSED | 6 |
| REJECTED | 1 |
Recent judgments
- V.ARULMOZHI v. VIKRAM KAPUR — Madras High Court (2015-09-11)
- M.DEVAN v. THE TAMIL NADU CIVIL SUPPLIES — Madras High Court (2015-09-11)
- V.SADASIVAM v. THE STATE OF TAMILNADU — Madras High Court (2015-06-15)
- K.GOVINDARAJULU, v. STATE OF TAMIL NADU, — Madras High Court (2015-06-15)
- D.ANBU v. A.SUBRAMANIYAN — Madras High Court (2015-04-01)
- P.G.RAJAGOPAL v. THE REGISTRAR GENERAL — Madras High Court (2015-04-01)
- S.GETHAAPATHY, v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2015-04-01)
- T.Kaviarasan v. The Bar Council of Tamil Nadu — Madras High Court (2015-04-01)
- N.SANTOSH KUMAR v. THE TAMILNADU PUBLIC SERVICE — Madras High Court (2015-03-31)
- S.R. MAHENDRAN v. T. THOMAS EDUCATIONAL TRUST — Madras High Court (2015-03-31)