P.R.SHIVAKUMAR, N. PAUL VASANTHAKUMAR
231 recorded High Court judgment(s) · 2014–2015
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| Madras High Court | 231 |
Disposal nature
| DISPOSED OF | 97 |
| DISMISSED | 51 |
| CLOSED | 36 |
| ALLOWED | 20 |
| WITHDRAWN DISMISSED | 11 |
| DISMISSED AS INFRUCTUOUS | 7 |
| PARTLY ALLOWED | 4 |
| DISMISSED AS ABATED | 2 |
Recent judgments
- J.Kumaran v. Union of India — Madras High Court (2015-01-23)
- ASSOCIATION OF SELF FINANCING v. STATE OF TAMIL NADU — Madras High Court (2015-01-22)
- THE ENGINEER IN CHIEF (WRD) v. E.EHAMBARAM — Madras High Court (2015-01-22)
- V.P.SHEEBA v. STAE REP BY THE INSPECTOR OF — Madras High Court (2015-01-21)
- M.JAWAHAR v. THE STATE OF TAMILNADU — Madras High Court (2015-01-21)
- M. MADHANAGIRI v. THE COMMISSIONER OF RURAL — Madras High Court (2015-01-19)
- V.Krishnaswamy v. The Union of India — Madras High Court (2015-01-19)
- K.BALASUNDARI v. THE CHAIRMAN — Madras High Court (2015-01-09)
- JOSEPH SUJI v. THE EXECUTIVE ENGINEER — Madras High Court (2015-01-08)
- CHEMBARAMBAKKAM MINOR v. T.V.AMSHALINGAM — Madras High Court (2015-01-08)
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