LexP.R.SHIVAKUMAR, C. NAGAPPAN
45 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 45 |
Disposal nature
| ALLOWED | 30 |
| DISMISSED | 8 |
| DISPOSED OF | 2 |
| DISMISSED FOR NON-PROSECUTION | 2 |
| WITHDRAWN DISMISSED | 1 |
| CLOSED | 1 |
| DISMISSED WITHOUT COSTS | 1 |
Recent judgments
- RAJENDIRAN v. THE INSEPCTOR OF POLICE — Madras High Court (2012-12-21)
- RAJ KUMAR v. STATE REP BY — Madras High Court (2012-11-23)
- L.MOHANAM v. MOHAMMED IDRIS — Madras High Court (2011-06-24)
- F.STELLA v. STATE REP BY THE — Madras High Court (2011-06-17)
- A.CHINNAPONNU v. THE STATE OF TAMILNADU REP — Madras High Court (2011-04-26)
- CHANDRASHEKAR v. THE COMMISSIONER OF POLICE — Madras High Court (2011-04-11)
- THIRU.DINESH KUMAR v. THE STATE OF TAMIL NADU REP — Madras High Court (2011-04-08)
- STEPHEN STANISLAUS ROSARIO v. THE STATE OF TAMILNADU — Madras High Court (2011-03-31)
- MRS.KANTHA v. THE COMMISSIONER OF POLICE — Madras High Court (2011-03-31)
- D.ETHIRAJ v. THE SECRETARY TO GOVERNMENT — Madras High Court (2011-03-25)