P.R.SHIVAKUMAR

1,534 recorded High Court judgment(s) · 2007–2025

Courts

Madras High Court

1534

DISMISSED	538
ALLOWED	342
WITHDRAWN DISMISSED	268
DISPOSED OF	102
PARTLY ALLOWED	76
DISMISSED FOR NON-PROSECUTION	56
DISMISSED AS WITHDRAWAL	47
DISMISSED WITH COST	43

The SI of Police, Karamadai v. Sujith Prakash — Madras High Court (2025-10-07)
The SI of Police, Mettupalayam. v. P. Nagaraj — Madras High Court (2025-10-07)
Inspector of Police, Mettupalayam v. Nazeer Ahamed — Madras High Court (2025-10-07)
The SI of Police, Mettupalayam. v. Suresh — Madras High Court (2025-10-07)
Inspector of Police, Mettupalayam Police Station v. Ponnusamy — Madras High Court (2025-10-07)
The SI of Police, Karamadai v. Karthi — Madras High Court (2025-10-07)
SI of Police, Karamadai v. Murugasamy — Madras High Court (2025-10-07)
The SI of Police, Karamadai Police Station v. P. Jegadheesan — Madras High Court (2025-10-07)
S I OF POLICE SIRUMUGAI P S v. PALANISAMUY — Madras High Court (2025-10-07)
Sub Inspector of Police, Mettupalayam v. Prakash Kumar — Madras High Court (2025-10-07)