LexP.R.RAMAN, S.SIRI JAGAN
38 recorded High Court judgment(s) · 2007–2007
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 38 |
Disposal nature
| DISMISSED | 19 |
| ALLOWED | 7 |
| DISPOSED OF | 5 |
| CLOSED | 2 |
| DISMISSED AS WITHDRAWN | 2 |
| PARTLY ALLOWED | 2 |
| REMANDED | 1 |
Recent judgments
- ZAINULABDEEN MUSLIAR & OTHERS v. R. VIJAYAKUMARAN PILLAI & OTHERS — Kerala High Court (2007-09-28)
- THE DIVISIONAL FOREST OFFICER, NILAMBUR v. C.K.KUNJUMOHAMMED — Kerala High Court (2007-09-28)
- K.W.A., ASST.EXE.ENGINEER v. ECONOMIC FOOD SOLUTION (P) LTD — Kerala High Court (2007-09-28)
- STATE OF KERALA v. ASHOK KUMAR — Kerala High Court (2007-07-19)
- JAYAN MANGAYIL v. M.KRISHNAN UNNI — Kerala High Court (2007-07-19)
- BHARATHAN v. SANTHAKUMARI AMMA (DIED) & OTHERS — Kerala High Court (2007-07-19)
- N.MONEY SEKHARAN v. STATE OF EKERALA — Kerala High Court (2007-06-22)
- C.K.BALAN v. THE ASST, EXCISE COMMISSIONER — Kerala High Court (2007-06-07)
- JAYALEKSHMI AMMAL v. RAJESH K.VARGHESE — Kerala High Court (2007-03-07)
- KUTTAN v. RAMADAS — Kerala High Court (2007-02-28)