P.R.RAMAN, K.P.BALACHANDRAN

34 recorded High Court judgment(s) · 2006–2006

Courts

Disposal nature

Recent judgments

• KERALA CHEMICALS & PROTEINS LTD v. STATE OF KERALA — Kerala High Court (2006-12-20)
• THE COMMISSIONER OF INCOMETAX, TVM. v. M.S. HAMEED — Kerala High Court (2006-12-07)
• THE COMMISSIONER OF INCOMETAX, TVM. v. ROSAMMA PHILIPHOSE, ALAPPUZHA — Kerala High Court (2006-12-04)
• SREEDHARAN PALAKKAL v. STATE OF KERALA — Kerala High Court (2006-12-04)
• YHEYYAMMA PAUL v. ST.COMMR.OF INCOME TAX INVESTIGATION — Kerala High Court (2006-12-04)
• M/S.THAMARAPALLY RUBBER CO.LTD v. STATE OF KERALA — Kerala High Court (2006-12-04)
• STATE OF KERALA v. M/S.SELVAM BROILERS (P) LTD,TRIPUNITHURA — Kerala High Court (2006-12-04)
• M/S.METRO TYRES LTD. v. STATE OF KERALA — Kerala High Court (2006-12-04)
• DILIPKUMAR.P.S. v. GOVT.OF KERALA — Kerala High Court (2006-12-01)
• M.SREEDHARANUNNI MOOPPIL NAIR & OTHERS v. COMMISSIONER, HR & CE DEPT. & OTHERS — Kerala High Court (2006-12-01)