LexP.R.RAMAN, ANTONY DOMINIC
218 recorded High Court judgment(s) · 2006–2007
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 218 |
Disposal nature
| DISMISSED | 118 |
| DISPOSED OF | 59 |
| ALLOWED | 17 |
| PARTLY ALLOWED | 9 |
| CLOSED | 5 |
| DISMISSED AS WITHDRAWN | 2 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED AS NOT PRESSED | 2 |
Recent judgments
- THE REGIONAL DIRECTOR, ESI CORPORATION, v. M/S.HOTEL SAYANA — Kerala High Court (2007-10-05)
- K.P.S.C. AND ANOTHER v. A.DIVAKARAN AND OTHERS — Kerala High Court (2007-08-24)
- CORPORATE MANAGER OF ALL CSI SCHOOLS v. VALSALA & OTHERS — Kerala High Court (2007-08-17)
- JUDE AND OTHERS v. FATHIMA AND OTHERS — Kerala High Court (2007-08-14)
- MOHAMMED ASLAM SHAMEEM v. J.SARADHA — Kerala High Court (2007-07-04)
- K.J.SHAJU v. STATE OF KERALA — Kerala High Court (2007-07-04)
- V.RAGHUNATHAN v. V.SARALA & OTHERS — Kerala High Court (2007-07-04)
- C.SHAMEER v. K.C.GEETHA — Kerala High Court (2007-07-04)
- MOHAMMED ASLAM SHAMEEM v. J.SARDHA — Kerala High Court (2007-07-04)
- DEVAYANI AMMA v. G.DINESAN — Kerala High Court (2007-06-18)