P.R.RAMACHANDRA MENON, . SHIRCY V

456 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• K.A.BABU v. STATE OF KERALA — Kerala High Court (2019-02-06)
• EMPLOYEES STATE INSURANCE CORPORATION v. VIJAYAMMA C.K. — Kerala High Court (2019-02-06)
• SATHEESH BABU v. THE CHIEF GENERAL MANAGER, TELECOM KERALA CIRLCE — Kerala High Court (2019-02-06)
• USHA B v. THE DIRECTOR — Kerala High Court (2019-02-06)
• UNION OF INDIA v. R.PUSHPANGADAN, — Kerala High Court (2019-02-06)
• SHAN S.L. v. STATE OF KERALA — Kerala High Court (2019-02-06)
• ANIL.T v. STATE OF KERALA — Kerala High Court (2018-07-04)
• THE SUPERINTENDING ARCHAEOLOGIST v. T. JAYACHANDRA MENON — Kerala High Court (2018-07-04)
• M.M.ANANDAN v. UNION OF INDIA — Kerala High Court (2018-07-04)
• M/S. ALUKKAS JEWELLERY v. THE STATE OF KERALA — Kerala High Court (2018-02-07)