LexP.R.RAMACHANDRA MENON, S.V.BHATTI
22 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 22 |
Disposal nature
| DISPOSED OF | 10 |
| DISMISSED | 5 |
| DISMISSED AS WITHDRAWN | 3 |
| CLOSED | 2 |
| DISMISSED AS NOT PRESSED | 1 |
| ALLOWED IN PART | 1 |
Recent judgments
- THE COMMISSIONER OF INCOME TAX v. M/S.APOLLO TYRES LTD. — Kerala High Court (2019-04-10)
- THE COMMISSIONER OF INCOME TAX v. M/S.APPOLO TYRES LTD,KOCHI — Kerala High Court (2019-04-10)
- K.MOHANAN, v. THE TALUK SUPPLY OFFICER, — Kerala High Court (2019-03-20)
- MANJERI MUNICIPALITY v. DISTRICT SUPERINTENDENT OF POLICE — Kerala High Court (2019-03-20)
- ABOOBACKER v. THE SUB INSPECTOR OF POLICE — Kerala High Court (2019-03-20)
- YASODHA v. THE DEPUTY SUPERINTENDENT OF POLICE — Kerala High Court (2019-03-20)
- V.V.SANTHOSH, v. THE DISTRICT POLICE CHIEF, — Kerala High Court (2019-03-20)
- MELARKODE MUSLIM JUMATH COMMITTEE, v. DISTRICT POLICE CHIEF — Kerala High Court (2019-03-20)
- YAGAPPAN v. THE STATE OF KERALA — Kerala High Court (2019-03-20)
- CHULLIYODAN MUHAMMED ANZARI v. CIRCLE INSPECTOR OF POLICE — Kerala High Court (2019-03-20)