P.R.RAMACHANDRA MENON, R.BASANT

43 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• SMT.MAREENA v. JOJO DAVIS — Kerala High Court (2009-10-08)
• K.K.DEVASSY v. KRISHNA PRABHU & OTHERS — Kerala High Court (2009-10-08)
• LOOBI v. M.K.VINURAJ — Kerala High Court (2009-02-13)
• TONY K.J.THROUGH THE POWER OF ATTORNEY v. KSRTC AND OTHERS — Kerala High Court (2009-02-13)
• ANILKUMAR @ ANI v. THE M.D., KSRTC — Kerala High Court (2009-02-13)
• SHAIJU.C.V. v. THE MANAGING DIRECTOR — Kerala High Court (2009-02-13)
• Y2IFA BEEVI v. MOHAMMED NAVAS — Kerala High Court (2009-02-13)
• MUHAMMED BASHEER @ KABEER v. P.J.KURIAKOSE — Kerala High Court (2009-02-13)
• KHADEEJA v. JASEELA — Kerala High Court (2009-02-13)
• PIOUS VARGHESE v. KSRTC — Kerala High Court (2009-02-13)