LexP.R.RAMACHANDRA MENON, . P.SOMARAJAN
142 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 142 |
Disposal nature
| DISMISSED | 58 |
| DISPOSED OF | 42 |
| ALLOWED | 12 |
| DISMISSED AS WITHDRAWN | 9 |
| DISMISSED AS NOT PRESSED | 6 |
| PARTLY ALLOWED | 4 |
| DISMISSED WITH COSTS | 3 |
| REMANDED | 2 |
Recent judgments
- DR.SMITHA.M v. STATE OF KERALA, — Kerala High Court (2019-04-11)
- K.D.GEORGE v. THE STATION HOUSE OFFICER — Kerala High Court (2019-04-11)
- DR.SMITHA.M v. DR.KRISHNAKUMAR.M — Kerala High Court (2019-04-11)
- MAITHEENKUNJU, v. STATE OF KERALA, — Kerala High Court (2019-04-11)
- RAJESH.V.M v. THE STATE OF KERALA — Kerala High Court (2019-04-11)
- ANISH RAJ v. STATE OF KERALA — Kerala High Court (2019-04-11)
- K.M.JOY v. THE STATE OF KERALA — Kerala High Court (2019-04-11)
- ANUMON, v. TRAVANCORE DEVASWOM BOARD, — Kerala High Court (2019-04-11)
- METRO REGENCY RECREATION CLUB, v. STATE OF KERALA, — Kerala High Court (2019-04-11)
- JOBIN.T.J, v. THE STATE OF KERALA — Kerala High Court (2019-04-11)