LexP.R.RAMACHANDRA MENON, P.R.RAMAN
323 recorded High Court judgment(s) · 2007–2009
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 323 |
Disposal nature
| ALLOWED | 81 |
| DISPOSED OF | 73 |
| DISMISSED | 55 |
| PARTLY ALLOWED | 48 |
| CLOSED | 35 |
| REMANDED | 24 |
| DISMISSED FOR DEFAULT | 4 |
| DISMISSED AS WITHDRAWN | 2 |
Recent judgments
- SRI.NARAYANAN KUTTY v. THE SECRETARY, COCHIN DEVASWOM BOARD,TSR — Kerala High Court (2009-12-23)
- P.K.MURALIDHARA MENON AND ANOTHER v. V.PADMANABHAN AND OTHERS — Kerala High Court (2009-12-23)
- JOHNY THOMAS v. BOBBY RAJENDRAN @ BOBBY SEBASTIAN — Kerala High Court (2009-12-23)
- VIJAYAN v. PRABHAKARAN — Kerala High Court (2009-12-23)
- T.I.RAJU v. V.T.BALAN U. AND ANOTHER — Kerala High Court (2009-12-23)
- THE TRAVANCORE DEBVASWOM BOARD, REP. v. THE DEPUTY EXAMINER — Kerala High Court (2009-12-23)
- JYOTHIKRISHNAN @ BABU v. T.BALAN — Kerala High Court (2009-12-23)
- THE TRAVANCORE DEVASWOM BOARD v. THE DEPUTY EXAMINER — Kerala High Court (2009-12-23)
- NATIONAL INSURANCE COMPANY v. LALAN — Kerala High Court (2009-12-23)
- P.V.RADHAKRISHNAN NAIR v. TRAVANCORE DEVASWOM BOARD — Kerala High Court (2009-12-23)