P.R.RAMACHANDRA MENON, . MANJULA CHELLUR

293 recorded High Court judgment(s) · 2012–2014

Courts

Disposal nature

Recent judgments

• ALBERT J. MORRIS v. THE AUTHORISED OFFICER — Kerala High Court (2014-07-25)
• T.J.SARADA v. DR.V.P.JOY — Kerala High Court (2014-07-24)
• JACOB THOMAS v. UNION BANK OF INDIA — Kerala High Court (2014-07-24)
• THRITHALLUR SIVAKSHETRA SAMREKSHANA SAMITHI v. SRI. BIJU P.C. — Kerala High Court (2014-07-21)
• DR.M.N.KARISSERY (MOHUYUDDEEN.N) v. THE REGISTRAR HIGH COURT OF KERALA — Kerala High Court (2014-07-18)
• KARTHIK M R v. STATE OF KERALA — Kerala High Court (2014-07-17)
• RAJU M.THOMAS v. ABIN M.ABRAHAM — Kerala High Court (2014-07-17)
• PRINCIPAL, KMCT COLLEGE OF ENGINEERING v. ANZAR A. — Kerala High Court (2014-07-17)
• ATHIRA SURESH v. PRINCIPAL SECRETARY, SC/ST DEVELOPMENT DEPARTMENT — Kerala High Court (2014-07-17)
• NOBLE THOMAS v. THE JOINT REGIONAL TRANSPORT OFFICER — Kerala High Court (2014-07-16)