P.R.RAMACHANDRA MENON, . DEVAN RAMACHANDRAN

1,351 recorded High Court judgment(s) · 2015–2019

Courts

Kerala High Court

1351

DISPOSED OF	603
CLOSED	297
DISMISSED	203
DISMISSED AS WITHDRAWN	120
ALLOWED	48
DISMISSED AS INFRUCTUOUS	36
DISMISSED AS NOT PRESSED	27
DISMISSED FOR NON PROSECUTION	5

VAIKOM SRIRAM, v. THE DEVASWOM COMMISSIONER, — Kerala High Court (2019-03-27)
K.F.C PROFESSIONAL FORUM v. PREMNATH RAVINDRANATH — Kerala High Court (2019-03-27)
ABDUL MAJEED v. LEENA P.P. — Kerala High Court (2019-03-06)
C.K.ANILKUMAR v. DEPUTY SUPERINTENDENT OF POLICE — Kerala High Court (2019-03-06)
ALEYAS C.E v. DISTRICT POLICE CHIEF — Kerala High Court (2019-03-06)
AHAMMED, v. STATE OF KERALA — Kerala High Court (2019-03-06)
JIBI JOSEPH v. THE EZHUMATTOOR GRAMA PANCHAYATH — Kerala High Court (2019-03-06)
AISHA P. JAMAL, v. AJU MATHEW , — Kerala High Court (2019-03-06)
THE KERALA FOREST DEVELOPMENT CORPORATION LTD., v. T.L.MOHAN — Kerala High Court (2019-02-07)
MUMTHAZ KUNNATHOOR, v. THE SUPERINTENDANT OF POLICE, — Kerala High Court (2019-02-07)