LexP.R.RAMACHANDRA MENON, . DAMA SESHADRI NAIDU
48 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 48 |
Disposal nature
| DISMISSED | 22 |
| DISPOSED OF | 13 |
| ALLOWED | 5 |
| DISMISSED AS WITHDRAWN | 4 |
| CLOSED | 2 |
| DISMISSED AS NOT PRESSED | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- P.A.NAUSHAD v. THE COMMISSIONER OF CUSTOMS — Kerala High Court (2019-01-24)
- SUMATHY SUKUMARAN v. STATE OF KERALA — Kerala High Court (2019-01-24)
- KOTTOOR VALIYAPEEDIYEKKAL NAFEESA v. THE SPECIAL TAHSILDAR — Kerala High Court (2019-01-24)
- JOHN THOMAS v. INDIAN OVERSEAS BANK — Kerala High Court (2019-01-24)
- K.IBRAHIM, v. THE REGIONAL DEPUTY DIRECTOR, — Kerala High Court (2019-01-24)
- S. SREELATHA v. THE SECRETARY — Kerala High Court (2018-09-12)
- MOIDEEN E.M. v. STATE OF KERALA — Kerala High Court (2018-08-01)
- MUHAMMAD NOUFAL v. THE RECOVERY OFFICER — Kerala High Court (2018-08-01)
- ZEENAMOL v. SHAMSUDEEN — Kerala High Court (2018-08-01)
- PUBLIC INTEREST PROTECTION ASSOCIATION v. THE STATE OF KERALA — Kerala High Court (2018-08-01)