LexP.R.RAMACHANDRA MENON, . CHELAMESWAR
561 recorded High Court judgment(s) · 2009–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 561 |
Disposal nature
| DISMISSED | 263 |
| DISPOSED OF | 100 |
| CLOSED | 87 |
| DISMISSED AS WITHDRAWN | 40 |
| ALLOWED | 21 |
| DISMISSED AS NOT PRESSED | 19 |
| DISMISSED AS INFRUCTUOUS | 19 |
| PARTLY ALLOWED | 5 |
Recent judgments
- SHAJI K.ABRAHAM v. STATE OF KERALA & ANR. — Kerala High Court (2012-02-24)
- JAHANARA.K.A. v. THE ACADEMY OF MEDICAL SCIENCES & ORS — Kerala High Court (2011-09-30)
- P.M.JACOB v. CAPT J.G.JOSEPH — Kerala High Court (2011-09-30)
- P.K.BASHEER v. THE R.D.O.,PERINTHALMANNA & ANOTHER — Kerala High Court (2011-09-30)
- K.N.MOHANAN v. THE CHIEF ENGINEER AND OTHERS — Kerala High Court (2011-09-30)
- REGIONAL CANCE CENTRE v. P.GOPAKUMAR — Kerala High Court (2011-09-30)
- VASUDEVAN.P.T v. PURUSHOTHAMAN — Kerala High Court (2011-09-29)
- MUHAMMED SHAFFI v. THE REVENUE DIVISIONAL OFFICER — Kerala High Court (2011-09-29)
- ROSAMMA MATHEW @ ROSILY KARTHA v. STATE OF KERALA AND OTHERS — Kerala High Court (2011-09-29)
- CITIZEN'S NETWORK FOR SOCIAL v. UNION OF INDIA — Kerala High Court (2011-09-29)