LexP.R.RAMACHANDRA MENON, . BABU MATHEW P.JOSEPH
192 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 192 |
Disposal nature
| DISMISSED | 74 |
| DISPOSED OF | 64 |
| PARTLY ALLOWED | 17 |
| ALLOWED | 13 |
| CLOSED | 10 |
| DISMISSED AS WITHDRAWN | 8 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED WITH COSTS | 1 |
Recent judgments
- GEETHA T.K. v. STATE OF KERALA — Kerala High Court (2016-07-25)
- ADHYAPAKA CO-OP.BANK, KOTTAYAM v. PENSION BOARD — Kerala High Court (2016-07-25)
- JAISYMOL K. v. THOMAS — Kerala High Court (2016-07-25)
- MH1OA MYSTIC HEIGHT OWNER'S ASSOCIATION v. PRAKASH KARUNAKARAN NAIR — Kerala High Court (2015-11-09)
- M/S.HOTEL VIJAYA PALACE v. STATE OF KERALA — Kerala High Court (2015-11-09)
- P.G.BAIJU v. THE DIRECTOR DOORDARSHAN KENDRA — Kerala High Court (2015-08-21)
- SHAHITHA K.G. v. STATE OF KERALA — Kerala High Court (2015-08-21)
- SANTHOSH v. STATE OF KERALA — Kerala High Court (2015-08-21)
- V.VIKRAMAN NAIR v. UNION OF INDIA — Kerala High Court (2015-08-21)
- DR.B.ASHOK IAS v. STATE OF KERALA — Kerala High Court (2015-08-21)