P.R.RAMACHANDRA MENON, . ANIL K.NARENDRAN

911 recorded High Court judgment(s) · 2015–2018

Courts

Disposal nature

Recent judgments

• THE STATE OF KERALA v. R.MANOJ — Kerala High Court (2018-01-09)
• UNION OF INDIA v. T.K.HARIDAS — Kerala High Court (2018-01-04)
• NISHA.S VIJAYAN v. EEBRAHIM THONIKKARA — Kerala High Court (2017-11-15)
• VIKRAM SINGH C v. THE STATE OF KERALA — Kerala High Court (2017-10-25)
• STATE OF KERALA v. RAJAMMA — Kerala High Court (2017-10-25)
• SULABHA MARKETING (P) LTD v. K.S.E.BOARD AND OTHERS — Kerala High Court (2017-04-12)
• THE PRINCIPAL, DR.SMCSI MEDICAL COLLEGE v. DR.ALINA ARUN KANATTU — Kerala High Court (2017-03-29)
• K.K GOVINDAN v. K.G PREMSANKAR — Kerala High Court (2017-02-28)
• NAIR SERVICE SOCIETY v. JNANA ASHRAM — Kerala High Court (2017-02-28)
• SREE ANJANEYA MEDICAL TRUST v. STATE OF KERALA — Kerala High Court (2017-02-28)