P.R.RAMACHANDRA MENON, AG. MANJULA CHELLUR

490 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• M.K.SUNILKUKMAR v. DISTRICT COLLECTOR, ALLEPPEY — Kerala High Court (2012-08-16)
• UNION OF INDIA v. SMT. AZIYA UMMA — Kerala High Court (2012-08-16)
• SUNAYANA v. TAHSILDAR — Kerala High Court (2012-08-08)
• DR.K.MOHANKUMAR v. HARIKUTTAN UNNITHAN C — Kerala High Court (2012-08-08)
• K.K.BUILDERS v. STATE OF KERALA AND OTHERS — Kerala High Court (2012-05-02)
• V.K.VENKITACHALAM v. STATE OF KERALA — Kerala High Court (2012-05-02)
• JAMES.K.JOSEPH v. THE UNION OF INDIA AND ANOTHER — Kerala High Court (2012-05-02)
• M/S.ARYACON CONTRACTORS AND ENGINEERS v. KERALA STATE ELECTRICITY BOARD — Kerala High Court (2012-05-02)
• STATE OF KERALA v. T.SREEDHARAN NAIR — Kerala High Court (2012-05-02)
• D.KOCHUMMAN v. MATHEW GEORGE — Kerala High Court (2012-04-04)