P.R.RAMACHANDRA MENON, AG. B.KOSHY

79 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• NAVAS v. THE S.P OF POLICE AND 4 OTHERS — Kerala High Court (2009-01-09)
• ENVIRONMENTAL PROTECTION COUNCIL v. UNION OF INDIA — Kerala High Court (2009-01-09)
• K.P.S.JAYAN v. THE STATE OF KERALA — Kerala High Court (2009-01-09)
• STATE OF KERALA AND OTHERS v. P.T.THOMAS — Kerala High Court (2009-01-09)
• R.REMADEVI v. R.MADHAVA KUMAR — Kerala High Court (2009-01-09)
• T.CHANDRASEKHARAN v. THE CIRCLE INSPECTOR OF POLICE AND ORS — Kerala High Court (2009-01-09)
• SURENDRAN v. SUB INSPECTOR OF POLICE, VALIYAMALA — Kerala High Court (2009-01-09)
• LOHIDAKSHAN.E.P. v. LOKAMALESWARAM SERVICE CO-OP.BANK LTD — Kerala High Court (2009-01-09)
• STATE OF KERALA AND OTHERS v. M.KUNHIRAMAN — Kerala High Court (2009-01-09)
• K.SREEDHARAN v. STATE OF KERALA AND 4 OTHERS — Kerala High Court (2009-01-09)