LexP.R.RAMACHANDRA MENON, . A.M.BABU
120 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 120 |
Disposal nature
| DISPOSED OF | 62 |
| DISMISSED | 28 |
| ALLOWED | 9 |
| PARTLY ALLOWED | 5 |
| DISMISSED AS WITHDRAWN | 4 |
| REMANDED | 4 |
| DISMISSED AS INFRUCTUOUS | 3 |
| CLOSED | 2 |
Recent judgments
- AJITHA.K v. GURUVAYOOR DEVASWOM MANAGING COMMITTEE — Kerala High Court (2017-08-31)
- THE NEW INDIA ASSURANCE CO. LTD v. YESODHA — Kerala High Court (2017-04-12)
- M.UNNIKRISHNAN v. COCHIN DEVASWOM BOARD — Kerala High Court (2017-04-12)
- ICICI LOMBARD GENERAL INSURANCE CO.LTD. v. SIJI — Kerala High Court (2017-04-12)
- BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD v. KOOVAKANDATHIL KORAN — Kerala High Court (2017-04-12)
- K.RAMANI & OTHERS v. RAJU & OTHERS — Kerala High Court (2017-04-12)
- THE UNITED INDIA INSURANCE CO.LTD. v. T.K.RAJAN — Kerala High Court (2017-04-11)
- UNNIKRISHNAN v. VISWAMBHARAN.P.K — Kerala High Court (2017-04-11)
- IBRAHIM v. TOMY K THOMAS — Kerala High Court (2017-04-11)
- SREEKUMAR N. v. TRAVANCORE DEVASWOM BOARD — Kerala High Court (2017-04-11)