P.R.RAMACHANDRA MENON
19,236 recorded High Court judgment(s) · 2008–2019
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| Kerala High Court | 19236 |
Disposal nature
| DISPOSED OF | 14054 |
| DISMISSED | 2343 |
| CLOSED | 966 |
| DISMISSED AS WITHDRAWN | 608 |
| ALLOWED | 569 |
| DISMISSED AS NOT PRESSED | 342 |
| DISMISSED AS INFRUCTUOUS | 175 |
| DISMISSED FOR DEFAULT | 85 |
Recent judgments
- KERALA GOOSEBERRY AYURVEDA HEALTH RESORT PRIVATE LIMITED v. PRASANNA KUMARI — Kerala High Court (2019-03-27)
- U.K.SUBAIDA v. THE SYNDICATE BANK — Kerala High Court (2019-01-21)
- K. CHANDRASEKHARAN v. K.V. SHAJI — Kerala High Court (2019-01-09)
- KRISHNAN ASARI v. M.D., K.S.R.T.C. & ANOTHER — Kerala High Court (2018-10-31)
- SUDHEER v. K.SHANMUGHAN AND OTHERS — Kerala High Court (2018-10-31)
- A.J.PETER v. MANAGING PARTNER,SELF EMPLOYED BUS SERVI — Kerala High Court (2018-10-30)
- ARUN THOMAS v. SALIM C.L. — Kerala High Court (2018-10-30)
- ANIS XAVIOR AND ANOTHER v. SHAJI AND ANOTHER — Kerala High Court (2018-10-30)
- MR.K.MURALEEDHARAN NAIR v. SHAJIMON P. — Kerala High Court (2018-10-30)
- SREEDHARA SHEPPILAYA.M. v. CHANDRAN — Kerala High Court (2018-10-30)
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