LexP.R. BORA
10,701 recorded High Court judgment(s) · 2010–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 10701 |
Disposal nature
| Disposed off/Dismissed for default | 8137 |
| Admitted/Allowed/Granted/Rule Absolute | 1611 |
| Dismissed/Rule Discharged | 434 |
| DISPOSED OFF | 164 |
| Rejected at Admission stage | 121 |
| Withdrawn | 115 |
| LEAVE TO APPEAL GRANTED/REFUSED | 24 |
| APPLICATION ALLOWED | 18 |
Recent judgments
- CHANDRAKANT RANGNATH MAHAJAN AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-10-16)
- SURYAKANT ACHYUTRAO JOGDAND and ORS v. STATE OF MAHA — Bombay High Court (2019-10-15)
- SURYAKANT S/O. ACHYUTRAO JOGDAND AND OTHERS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-10-15)
- ZILLA PARISHAD DHULE THROUGH ITS CHIEF EXECUTIVE OFFICER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-10-15)
- BHAGWAN VITTHAL DHANVE v. GAJANAN BHAGWAN DHANVE AND OTHERS — Bombay High Court (2019-09-21)
- CHANDER NAMDEO THORAT v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-09-21)
- ASARAM LIMBAJI SHINDE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-09-21)
- SUNDER LIMBAJI SHINDE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-09-21)
- KISAN JIJABHAU KAVHALE (DIED) THR LRS SARUBAI AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-09-21)
- PARUBAI VISHWANATH RODGE (DIED) THR LRS RAMLING AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-09-20)