LexP.Q.BARKATH ALI, V.RAMKUMAR
81 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 81 |
Disposal nature
| DISMISSED | 33 |
| ALLOWED | 20 |
| DISPOSED OF | 16 |
| PARTLY ALLOWED | 5 |
| CLOSED | 3 |
| REMANDED | 3 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- SUKUMARAN v. SAMBATH — Kerala High Court (2011-12-23)
- THE UNITED INDIA INSURANCE CO. LTD., v. SATHIYAN AND ANOTHER — Kerala High Court (2011-12-22)
- BIMAL RAJ v. NIZAR.N.M AND OTHERS — Kerala High Court (2011-12-21)
- TOBAN v. SHAIK ISMAIL — Kerala High Court (2011-12-21)
- E.C.RETHY v. THE MANAGING DIRECTOR, KSRTC — Kerala High Court (2011-12-20)
- RAJASREE v. JOSE PHILIP — Kerala High Court (2011-12-20)
- VENUGOPAL v. VIJAYAN — Kerala High Court (2011-12-16)
- SHIBU P.J. v. M.MANJUNATH — Kerala High Court (2011-12-16)
- K.P.SURESAN v. THE ORIENTAL INSURANCE CO. LTD.,CALICUT — Kerala High Court (2011-12-15)
- UNITED INDIA INSURANCE COMPANY LTD v. C.H.HAMZAKUTTY — Kerala High Court (2011-12-15)