LexP.Q.BARKATH ALI, A.K.BASHEER
2,028 recorded High Court judgment(s) · 2008–2011
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 2028 |
Disposal nature
| DISPOSED OF | 1209 |
| DISMISSED | 599 |
| ALLOWED | 59 |
| REMANDED | 56 |
| DISMISSED AS WITHDRAWN | 41 |
| CLOSED | 37 |
| DISMISSED AS NOT PRESSED | 15 |
| PARTLY ALLOWED | 6 |
Recent judgments
- THE VAIKOM AUTO RIKSHAW CO.OP.SOCIETY v. JOSEPH ALIAS SHELVY — Kerala High Court (2011-06-30)
- THE ORIENTAL INSURANCE CO.LTD v. ABDUL KAREEM — Kerala High Court (2011-06-30)
- KUNHIMON AND OTHERS v. BHASKARAN P. AND OTHERS — Kerala High Court (2011-06-30)
- P.R.HARIKUMAR v. STATE OF KERALA — Kerala High Court (2011-06-30)
- MOHANDAS v. P..ABDUL AZEEZ — Kerala High Court (2011-06-30)
- FATHIMA AND OTHERS v. BHASKARAN P. AND OTHERS — Kerala High Court (2011-06-30)
- ZOHRA v. M.SUBRAYA BHAT — Kerala High Court (2011-06-30)
- THANKAMMA v. SAJEEV — Kerala High Court (2011-06-29)
- GOSPAL FOR ASIA v. THE STATE OF KERALA — Kerala High Court (2011-06-29)
- KUNNUMPURATH THOMAS v. VADAKKEKKARA BABY — Kerala High Court (2011-06-29)