LexP.Q.BARKATH ALI
821 recorded High Court judgment(s) · 2007–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 821 |
Disposal nature
| PARTLY ALLOWED | 289 |
| ALLOWED | 241 |
| DISMISSED | 158 |
| DISPOSED OF | 74 |
| DISMISSED AS NOT PRESSED | 11 |
| DISMISSED FOR DEFAULT | 10 |
| DISMISSED AS INFRUCTUOUS | 9 |
| REMANDED | 8 |
Recent judgments
- HARI NARAYANAN v. STATE OF KERALA — Kerala High Court (2012-04-27)
- SASIKALA.B. v. STATE OF KERALA — Kerala High Court (2012-04-27)
- K.M.BABU v. E.M.SURENDRAN — Kerala High Court (2012-04-20)
- LALASAN v. STATE OF KERALA — Kerala High Court (2012-04-20)
- K.C.SURESH v. C.K.RAJU — Kerala High Court (2012-04-20)
- V.APPU JOSEPH v. E.RADHAKRISHNAN VAIDYAR — Kerala High Court (2012-04-12)
- MADHU v. K.G.VIJAYAN NAIR — Kerala High Court (2012-04-11)
- N.K.JANARDHANAN v. M/S.SREE GOKULAM CHIT & FINANCE COPVTLTD — Kerala High Court (2012-04-11)
- THE DISTRICT CO-OPERATIVE BANK LTD. v. STATE OF KERALA — Kerala High Court (2012-04-11)
- RAJAN v. STATE OF KERALA — Kerala High Court (2012-04-09)