LexP.P.S. JANARTHANA RAJA, R.BALASUBRAMANIAN
23 recorded High Court judgment(s) · 2006–2006
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 23 |
Disposal nature
| DISMISSED | 9 |
| ALLOWED | 5 |
| ANSWERED IN FAVOUR OF ASSESSE | 3 |
| DISPOSED OF | 3 |
| PARTLY ALLOWED | 1 |
| SET ASIDE | 1 |
| ANSWERED IN FAVOUR OF REVENUE | 1 |
Recent judgments
- AREVA T & D INDIA LTD., v. THE ASST. COMMR. OF INCOME — Madras High Court (2006-11-08)
- COMMISSIONER OF INCOME TAX v. SRI B.DESRAJ, — Madras High Court (2006-11-01)
- COMMISSIONER OF INCOME TAX v. M/S APCOM COMPUTERS P LTD — Madras High Court (2006-10-17)
- COMMR. OF INCOME-TAX, v. M/S.TN WAREHOUSING CORPN., — Madras High Court (2006-10-10)
- COMMISSIONER OF INCOME TAX v. M/S.GOYAL`S INTERNATIONAL — Madras High Court (2006-10-09)
- COMMISSIONER OF INCOME TAX v. M/S AYYAPPAN TEXTILES — Madras High Court (2006-10-09)
- JYOTHI AMMAL v. K. ANJAN — Madras High Court (2006-10-09)
- M/S.PYRAMID FILMS INTERNATIONA v. THE DEPUTY COMMISSIONER OF — Madras High Court (2006-10-09)
- COMMISSIONER OF INCOME TAX v. M/S SUPER SPINNING — Madras High Court (2006-10-09)
- TC/67/2003 of Vs — Madras High Court (2006-09-27)