P.P.S. JANARTHANA RAJA, P.D.DINAKARAN

240 recorded High Court judgment(s) · 2006–2007

Courts

Madras High Court

240

DISMISSED	174
ALLOWED	20
DISPOSED OF	19
ANSWERED IN FAVOUR OF ASSESSE	6
ANSWERED IN FAVOUR OF REVENUE	3
PARTLY ALLOWED	3
ORDERED	2
ALLOWED REMANDED	2

COMMR. OF INCOME TAX, v. M/S.SOUTHERN PETROCHEMICAL — Madras High Court (2007-07-13)
COMMR. OF INCOME TAX, v. M/S.MEENAKSHI NARAYANAN — Madras High Court (2007-07-13)
THE COMMISSIONER OF INCOME v. SHRI S.RAMAAMIRTHAM — Madras High Court (2007-07-13)
THE ASST.COMMR.OF I.T. v. M/S.RUGMINI RAM RAGHAV — Madras High Court (2007-07-12)
COMMISSIONER OF INCOME TAX v. TRISHUL INVESTMENTS LTD — Madras High Court (2007-07-12)
THE COMMISSIONER OF v. M.RAVINDRAN — Madras High Court (2007-07-12)
COMMISSIONER OF INCOME TAX v. S. MOHAMMAD DHURABUDEEN — Madras High Court (2007-07-11)
COMMISSIONER OF INCOME TAX v. M/S SAPTHAGIRI TRADERS LTD — Madras High Court (2007-07-11)
THE COMMISSIONER v. MR ABDUL RAHMAN SAIT — Madras High Court (2007-07-10)
THE COMMR. OF INCOME-TAX, v. M/S.TN TRANSPORT DEVELOPMENT — Madras High Court (2007-07-06)