LexP.P.S. JANARTHANA RAJA, K.RAVIRAJA PANDIAN
133 recorded High Court judgment(s) · 2004–2009
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 133 |
Disposal nature
| DISMISSED | 89 |
| DISPOSED OF | 20 |
| ALLOWED | 16 |
| ALLOWED WITH COSTS | 1 |
| (unspecified) | 1 |
| ANSWERED IN FAVOUR OF ASSESSE | 1 |
| DISPENSED WITH ORDERED | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- KAMALAMENON COCHRAN v. 1.K.P.RAMACHANDRA MENON — Madras High Court (2009-08-18)
- THE COMMISSIONER, v. MANALI LAKSHNEANA MUDALIAR — Madras High Court (2009-07-30)
- SPENCER PLAZA v. SOUTHERN CAR PARKINGS — Madras High Court (2009-07-27)
- STATE BANK OF BIKANAER AND v. S.VIJAYAKUMAR — Madras High Court (2009-07-24)
- K.ALAGAR v. M.I.KUMARAN — Madras High Court (2009-07-21)
- S.ANDAL v. K.CHINNASAMY — Madras High Court (2009-07-21)
- THE SPECIAL TAHSILDAR (LA) v. SUBRAMANI, — Madras High Court (2009-07-16)
- SRIDHAR v. TMT.SHANTHI — Madras High Court (2009-07-14)
- M/S.KAVERI GAS POWER LTD v. M/S.SRI KADERI AMBAL MILLS — Madras High Court (2009-07-14)
- KOTHARI INDUSTRIAL v. KOTAK MAHINDRA BANK LTD — Madras High Court (2009-07-10)