LexP.P.S. JANARTHANA RAJA
24 recorded High Court judgment(s) · 2007–2012
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 24 |
Disposal nature
| DISPOSED OF | 16 |
| DISMISSED | 5 |
| WITHDRAWN DISMISSED | 1 |
| DISMISSED FOR NON-PROSECUTION | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- M/S.ANTONY ASSOCIATES PVT. LTD v. THE COMMERCIAL TAX OFFICER, — Madras High Court (2012-06-11)
- M/S.ENVIAN ENGINEERS PVT. LTD. v. THE APPELLATE DEPUTY — Madras High Court (2012-06-06)
- M/S CAPLIN POINT LABORATORIES v. THE DEPUTY COMMISSIONER OF — Madras High Court (2012-04-19)
- T.REKHA v. THE STATE OF TAMILNADU — Madras High Court (2012-04-16)
- S.HEMANDH v. C.UMA MAHESWARI — Madras High Court (2011-08-08)
- THE MANAGING DIRECTOR v. KALYANI — Madras High Court (2011-02-08)
- M/S THE ORIENTAL INSURANCE v. TMT KOKILARANI — Madras High Court (2011-02-08)
- UNITED INDIA INSURANCE CO.LTD v. MOHAN KUMAR — Madras High Court (2011-02-08)
- THE NEW INDA ASSURANCE CO LTD v. M.CHELLADURAI — Madras High Court (2011-01-31)
- THE NEW INDIA ASSURANCE v. P.KOTHAINAYAGI — Madras High Court (2011-01-31)