LexP.P.S. JANARTHANA RAJA, D.MURUGESAN
58 recorded High Court judgment(s) · 2007–2012
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 58 |
Disposal nature
| DISMISSED | 29 |
| ALLOWED | 21 |
| DISPOSED OF | 5 |
| PARTLY ALLOWED | 2 |
| ALLOWED - REMITTED | 1 |
Recent judgments
- M.PALANIMUTHU, v. THE CHIEF ELECTION — Madras High Court (2012-03-26)
- THE DIRECTOR GENERAL OF v. MAHALAKSHMI CULTURAL — Madras High Court (2012-03-22)
- THE STATE OF TAMIL NADU v. TVL.SRI RAMAKRISHNA DYEING — Madras High Court (2012-03-08)
- THE STATE OF TAMILNADU v. TVL.GLAXO INDIA LIMITED — Madras High Court (2012-03-01)
- THE STATE OF TAMIL NADU v. TVL. VELAN HOTELS LTD — Madras High Court (2012-02-24)
- C.R.TILES v. THE STATE OF TAMILNADU — Madras High Court (2012-02-23)
- TC/254/2011 of THE STATE OF TAMIL NADU Vs — Madras High Court (2012-02-16)
- THE STATE OF TAMILNADU v. TVL J.K.K.TEXTILE PROCESSING — Madras High Court (2012-02-16)
- THE STATE OF TAMIL NADU v. TVL. MAPS AND AGENCIES — Madras High Court (2012-02-16)
- P.CHANDRA v. THE STATE OF TAMILNADU — Madras High Court (2012-02-14)