LexP.P.S. JANARTHANA RAJA, . ARUNA JAGADEESAN
209 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 209 |
Disposal nature
| CLOSED | 92 |
| ALLOWED | 38 |
| WITHDRAWN DISMISSED | 31 |
| DISPOSED OF | 28 |
| DISMISSED | 13 |
| DISMISSED AS WITHDRAWAL | 3 |
| ORDERED | 2 |
| PARTLY ALLOWED | 1 |
Recent judgments
- MALLIGA, v. THE SUPERINTENDENT OF POLICE — Madras High Court (2011-09-29)
- R.ANNA MARY v. DIST COLLECTOR — Madras High Court (2011-09-29)
- N. PALANIKUMAR v. THE SUPERINTENDENT OF POLICE — Madras High Court (2011-09-29)
- T.JEYA v. THE DISTRICT COLLECTOR — Madras High Court (2011-09-29)
- N.RENGARAJAN v. THE STATE OF TAMIL NADU, — Madras High Court (2011-09-29)
- ROSI, W/O.LASER, v. THE DISTRICT COLLECTOR, — Madras High Court (2011-09-28)
- UMA v. THE SUPERINTENDENT OF POLICE — Madras High Court (2011-09-28)
- V. LETCHUMI VADIVU v. THE SECRETARY — Madras High Court (2011-09-28)
- J. RAJA JOBDASS, v. THE STATE OF TAMIL NADU, — Madras High Court (2011-09-28)
- RAMATHILAGAM BLUE METALS, v. THE CHAIRMAN, — Madras High Court (2011-09-28)