P.P.BHATT

1,189 recorded High Court judgment(s) · 2016–2018

Courts

Gujarat High Court

1189

38-RULE ABSOLUTE/ALLOWED @ FH	569
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	217
40-WITHDRAWN @ FH	172
27-WITHDRAWN @ ADM.STAGE	93
53-ALLOWED / GRANTED @ ADM.STAGE	32
44-PARTLY ALLOWED @ FH	27
35-ANY OTHER MODE @ ADM.STAGE	24
42-RULE DISCHARGED @ FH	15

RAMANBHAI BHAGUBHAI - THRO POANITINBHAI MANGUBHAI PATEL v. HEIRS OF LATE BHIKHABHAI KHUSHALBHAI SHANTABEN,DAUGHTER OF — Gujarat High Court (2018-09-05)
SAMEERBHAI BHIKHABHAI BHAVSAR v. STATE OF GUJARAT — Gujarat High Court (2018-09-04)
STATE OF GUJARAT v. BABUBHAI MISHRAJI LAXMANBHAI BAROT — Gujarat High Court (2018-09-04)
ADIL KAMRUDDIN MOTIBHAI SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2018-09-04)
DEVENDRA CHIMANLAL DAVE v. DIST COLLECTOR G'NAGAR — Gujarat High Court (2018-09-04)
BIPINCHANDRA KIRITKUMAR PARMAR v. NUCLEAR POWER CORPORATION OF INDIA LTD — Gujarat High Court (2018-09-04)
STATE OF GUJARAT THROUGH SECRETARY v. ANIL STARCH PRODUCTS LTD 4HROUGH GENERAL MANAGER — Gujarat High Court (2018-09-04)
SANJAYBHAI MANGALBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2018-09-04)
DHARMESHBHAI HARSHADBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2018-09-04)
MANGALBHAI ISHWARBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2018-09-04)