LexP NAVEEN RAO,SAMBASIVARAO NAIDU
147 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 147 |
Disposal nature
| DISMISSED | 47 |
| ALLOWED NO COSTS | 26 |
| DISPOSED OF NO COSTS | 26 |
| WITHDRAWN | 13 |
| DISMISSED NO COSTS | 10 |
| CLOSED NO COSTS | 10 |
| DISMISSED AS INFRUCTUOUS | 5 |
| DISMISSED AS NON PROSECUTION | 4 |
Recent judgments
- Syed Asgher Hussaini v. Dr.G.Srinivasa Rao — Telangana High Court (2023-07-06)
- R.Jaihind v. R.Narasimha — Telangana High Court (2023-06-22)
- M/ s. Sree Giri Tej Iron and Steel Private Limited v. M/s. R. K. Steel Udyog Private Ltd — Telangana High Court (2022-11-25)
- LAO., TARNAKA, HYD v. P.KRISHNA MURTHY — Telangana High Court (2022-09-28)
- Barla Ram Reddy v. State of Telangana — Telangana High Court (2022-09-28)
- T. Chittaiah v. Special Deputy Collector, — Telangana High Court (2022-09-28)
- P Krishna Murthy v. Land Acquisition Officer — Telangana High Court (2022-09-28)
- K NARANJAN RAO v. UNION OF INDIA AND 2 OTHERS — Telangana High Court (2022-09-28)
- Special Deputy Collector v. S.V.R.K. Prasad — Telangana High Court (2022-09-28)
- UNION OF INDIA v. K NIRANJAN RAO — Telangana High Court (2022-09-28)