P NAVEEN RAO,NAGESH BHEEMAPAKA

353 recorded High Court judgment(s) · 2015–2023

Courts

Telangana High Court

353

DISMISSED	151
DISPOSED OF NO COSTS	84
WITHDRAWN	48
ALLOWED NO COSTS	29
DISMISSED AS NON PROSECUTION	12
DISMISSED NO COSTS	6
COMPROMISE	5
CLOSED NO COSTS	5

J Varalaxmi Bai, v. The State of Telangana, — Telangana High Court (2023-07-14)
M/s Mennonite Brethren Property Association of India Pvt. Ltd v. Debt Recovery Appellate Tribunal — Telangana High Court (2023-07-14)
M. Sunitha Yadamma v. M. Ramulamma — Telangana High Court (2023-07-14)
Akkaladevi Jyothirmayye v. The State of Telangana — Telangana High Court (2023-07-14)
MA. Sri Abhishek Steel and Power Ltd. v. Union of India — Telangana High Court (2023-07-14)
Jaligam Ramesh Kumar v. Tatikonda Ramu — Telangana High Court (2023-07-14)
R. SATYAMMA AND 11 ORS. v. PRL. SECY., FIN. DEPT. AND 2 ORS. — Telangana High Court (2023-07-13)
SMT.CHOTI BAI,HYDERABAD AND 3 OTHERS v. THE GOVT OF AP., LAW DEPARTMENTS,AND 3 OTHERS — Telangana High Court (2023-07-13)
M. Nagendramma And Another v. Mamilapally Gopal And Another — Telangana High Court (2023-07-13)
Mr. B.Srinivas v. State of Telangana — Telangana High Court (2023-07-13)