LexP NAVEEN RAO,G.ROHINI
127 recorded High Court judgment(s) · 2008–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 127 |
Disposal nature
| DISPOSED OF NO COSTS | 68 |
| DISMISSED NO COSTS | 23 |
| WITHDRAWN | 12 |
| ALLOWED NO COSTS | 12 |
| DISMISSED FOR DEFAULT | 4 |
| CLOSED NO COSTS | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED | 2 |
Recent judgments
- S.V. Krishna Rao, v. The Registrar, Andhra University, — Telangana High Court (2014-11-17)
- Smt.U.Nagavaralakshmi, v. The Registrar, — Telangana High Court (2014-11-17)
- State of Andhra Pradesh, v. M/s. Fertilizer Corporation of India Employees — Telangana High Court (2013-09-06)
- M/s. Kumars Cotex Limited, v. The Commissioner of Central Excise, Customs and Central — Telangana High Court (2013-08-02)
- Smt.Anjum Yaseen Aleem v. Government of Andhra Pradesh, — Telangana High Court (2013-08-02)
- Smt. S.Mehatab, v. The Regional Transport Officer, — Telangana High Court (2013-08-02)
- M/s. Tanvi Foods Pvt. Ltd., v. The Appellate Deputy Commissioner, — Telangana High Court (2013-08-02)
- M/s. Moulica Constructions, v. The Deputy Commercial Tax Officer, — Telangana High Court (2013-08-02)
- M/s. Hybrid Financial Services Limited v. The Commercial Tax Officer — Telangana High Court (2013-06-14)
- M/s. Hybrid Financial Services Limited v. The Commercial Tax Officer — Telangana High Court (2013-06-14)