P NAVEEN RAO,G.RADHA RANI

35 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• R.Soundarajan v. Dr. G. Narendra Kumar, I.A.S, And Another — Telangana High Court (2023-07-06)
• K. Mohan Rao v. Sri Syed Ali Murtuza Rizvi, — Telangana High Court (2023-06-22)
• M/s. Discreet Art Productions LLP, v. Dr. Narayanamma, — Telangana High Court (2023-03-29)
• MR. VUDATHA Venkateswara Rao v. M.K.RAGINI — Telangana High Court (2023-03-29)
• M/s. NIPRO MEDICAL INDIA PRIVATE LIMITED v. BRS Health and Research Institute Private Limited — Telangana High Court (2022-08-26)
• Syed Mohammed Hussain and 15 others v. The District Legal Services Authority and 2 others — Telangana High Court (2022-08-26)
• M/s. M.S.R. Enterprises v. M/s. Pooja Enterprises — Telangana High Court (2022-04-28)
• Roop Singh Bhatty v. M/s. Shriram City Union Finance Limited — Telangana High Court (2022-04-08)
• Rayabarapu Ranapratap v. M/s. Shriram City Union Finance Limited — Telangana High Court (2022-04-08)
• Dheeru Singh v. The State of Telangana — Telangana High Court (2022-03-21)