LexP NAVEEN RAO
24,712 recorded High Court judgment(s) · 2004–2023
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 24695 |
| Andhra Pradesh High Court | 17 |
Disposal nature
| DISPOSED OF NO COSTS | 10863 |
| DISMISSED NO COSTS | 4807 |
| WITHDRAWN | 2739 |
| ALLOWED NO COSTS | 2578 |
| CLOSED NO COSTS | 1650 |
| DISMISSED | 888 |
| DISMISSED AS INFRUCTUOUS | 715 |
| DISMISSED FOR DEFAULT | 191 |
Recent judgments
- K.Laxmaiah v. Sri Yadagiri Reddy — Telangana High Court (2023-07-14)
- R Sujatha v. Sri.Rajiv Gandhi Hanumanthu I A.S, — Telangana High Court (2023-07-14)
- Sri. D. Vara Prasad v. Sri Rahul Bojja, IAS — Telangana High Court (2023-07-14)
- Akanksha Bhandari Kumar v. Anmol Kumar — Telangana High Court (2023-07-07)
- Syeda Bushra Sultana, , Bader v. Syeda Kausar Sultana — Telangana High Court (2023-07-07)
- M/s. Pradeep Constructions v. M/s. Fortune Infrastructure India Pvt. Ltd. — Telangana High Court (2023-07-07)
- Syeda Bushra Sultana, , Bader, v. Syeda Kausar Sultana — Telangana High Court (2023-07-07)
- Syeda Bushra Sultana, , Bader v. Syeda Kausar Sultana — Telangana High Court (2023-07-07)
- Mohammed Afzal Khan, v. Mohd. Dawood and another — Telangana High Court (2023-07-07)
- Mohd.Akbar Ahmed, v. Mr.MIR MOHSIN ALI — Telangana High Court (2023-07-07)