LexP.N.RAVINDRAN, K.BALAKRISHNAN NAIR
735 recorded High Court judgment(s) · 2007–2010
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 735 |
Disposal nature
| DISMISSED | 363 |
| DISPOSED OF | 200 |
| CLOSED | 85 |
| ALLOWED | 54 |
| DISMISSED AS INFRUCTUOUS | 13 |
| DISMISSED AS WITHDRAWN | 11 |
| DISMISSED AS NOT PRESSED | 4 |
| DISMISSED FOR DEFAULT | 4 |
Recent judgments
- STATE OF KERALA v. P.P.RAVI — Kerala High Court (2010-04-09)
- RADHAKRISHNAN v. STATE OF KERALA — Kerala High Court (2010-04-09)
- ASSISTANT PROVIDENT FUND COMMISSIONER v. O.KUCHUMMEN AND OTHERS — Kerala High Court (2010-04-09)
- MOHANAN & ANOTHER v. STATE OF KERALA & OTHERS — Kerala High Court (2010-04-09)
- V.SURESHAN v. STATE OF KERALA AND ANOTHER — Kerala High Court (2010-04-09)
- SUDHAKARAN v. STATE OF KERALA — Kerala High Court (2010-04-08)
- ANITHA BABU v. STATE OF KERALA — Kerala High Court (2010-04-08)
- A.K.GOPALAN v. UNION OF INDIA & ANOTHER — Kerala High Court (2010-04-08)
- V.ACHUTHAN v. V.A.NISHADMON — Kerala High Court (2010-04-08)
- MURALEEDHARAN v. STATE OF KERALA & OTHERS — Kerala High Court (2010-04-07)