P.N.RAVINDRAN, C.N.RAMACHANDRAN NAIR

22 recorded High Court judgment(s) · 2009–2012

Courts

Disposal nature

Recent judgments

• M/S. VASANTHA MODERN RICE MILL v. THE STATE OF KERALA — Kerala High Court (2012-09-27)
• M.INDIRA v. NATIONAL INSURANCE CO, LTD. — Kerala High Court (2009-01-09)
• MR.THOMAS GEORGE v. SATHISH — Kerala High Court (2009-01-09)
• G.THARA v. SYAMALA.S. — Kerala High Court (2009-01-09)
• SANDHYA v. UNION OF INDIA — Kerala High Court (2009-01-09)
• LEELA @ ANNAM v. C.A.DEVAKY AND OTHERS — Kerala High Court (2009-01-09)
• SOORYAN v. C.K.THILAKAN — Kerala High Court (2009-01-09)
• MALUKUTTY C.P. v. M.GOPALAN NAIR — Kerala High Court (2009-01-09)
• SUMOD MOHAN v. UMMAR & OTHERS — Kerala High Court (2009-01-09)
• P.SAHADEVAN v. M.SUNITHA AND ANOTHER — Kerala High Court (2009-01-09)