LexP.N.RAVINDRAN
9,325 recorded High Court judgment(s) · 2007–2018
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 9325 |
Disposal nature
| DISPOSED OF | 4162 |
| DISMISSED | 2086 |
| CLOSED | 972 |
| ALLOWED | 809 |
| DISMISSED AS WITHDRAWN | 560 |
| DISMISSED AS INFRUCTUOUS | 354 |
| DISMISSED AS NOT PRESSED | 253 |
| DISMISSED FOR DEFAULT | 68 |
Recent judgments
- ROY CHACKO v. JACOB POTHEN — Kerala High Court (2018-05-25)
- BASIMA V.M v. RAPHY THANGAL — Kerala High Court (2018-05-21)
- SBI LIFE INSURURANCE COMPANY LTD. v. SRI.K.P.HARISH — Kerala High Court (2018-04-13)
- VINOD v. SHEBIN — Kerala High Court (2018-04-04)
- LAKSHMI NARAYANAN v. R.RAJALEKSHMI — Kerala High Court (2018-04-04)
- JANAKI v. RAJMOHAN — Kerala High Court (2018-04-04)
- KERALA STATE FINANCIAL ENTERPRISES LTD. v. LOK AYUKTA — Kerala High Court (2018-04-04)
- CHULLIYODANTAKATH PUTHIYAPURAYIL SAFIA v. PUNNAKKAN ABDUL SALAM — Kerala High Court (2018-04-04)
- P.K.KURIAKOSE v. MR. ASGAR SHAKOOR PATEL — Kerala High Court (2018-04-03)
- SUDHEESH M.K v. STATE OF KERALA — Kerala High Court (2018-04-03)