LexP. N. PRAKASH, V.SIVAGNANAM
619 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 619 |
Disposal nature
| CLOSED | 265 |
| ALLOWED | 137 |
| DISMISSED | 86 |
| WITHDRAWN DISMISSED | 50 |
| DISPOSED OF | 23 |
| GRANTED | 21 |
| (unspecified) | 15 |
| ORDERED | 10 |
Recent judgments
- INSPECTOR OF POLICE v. SANTHOSHKUMAR — Madras High Court (2021-04-26)
- MADHESH v. STATE REP.BY — Madras High Court (2021-04-09)
- PRABHU v. STATE BY — Madras High Court (2021-04-09)
- MOHAMMED RIYAZ v. THE STATE REP. BY — Madras High Court (2021-04-09)
- RAJI v. STATE BY — Madras High Court (2021-04-09)
- S.SURESH v. STATE REPRESENTED BY — Madras High Court (2021-03-18)
- ALL INDIA PRIVATE SCHOOLS v. MR.H.BATCHA — Madras High Court (2021-03-18)
- SIVA v. THE STATE REP BY ITS, — Madras High Court (2021-03-18)
- INSPECTOR OF POLICE v. ASHOKKUMAR — Madras High Court (2021-03-18)
- K.AJITH KUMAR v. THE SUPERINTENDENT OF POLICE — Madras High Court (2021-03-18)