LexP. N. PRAKASH, S.SRIMATHY
111 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 111 |
Disposal nature
| ALLOWED | 64 |
| CLOSED | 29 |
| DISMISSED | 5 |
| WITHDRAWN DISMISSED | 5 |
| PARTLY ALLOWED | 2 |
| DELAY CONDONED | 1 |
| ORDERED | 1 |
| GRANTED | 1 |
Recent judgments
- SENTHIL KUMAR, AGED 32 YEARS, v. STATE RREP. BY — Madras High Court (2021-11-23)
- K.RAJARAM v. THE SECRETARY TO THE GOVERNMENT, — Madras High Court (2021-11-02)
- KOKILA v. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT — Madras High Court (2021-11-02)
- K.NATARAJAN v. DISTRICT SUPERINTENDENT OF POLICE — Madras High Court (2021-11-02)
- Sarvath Jahan v. The Superintendent of Prison — Madras High Court (2021-11-02)
- P.RAJI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2021-11-02)
- S.DIVYA v. STATE REP BY — Madras High Court (2021-11-02)
- SHAKILA v. THE STATE OF TAMILNADU REP.BY ITS — Madras High Court (2021-11-02)
- ALAMELU @ ANNAMALAI v. STATE REP BY — Madras High Court (2021-11-02)
- K.S.Jagannathan v. The District Registrar — Madras High Court (2021-11-02)