LexP. N. PRAKASH, S. RAJESWARAN
272 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 272 |
Disposal nature
| ALLOWED | 130 |
| CLOSED | 82 |
| DISMISSED | 22 |
| DISPOSED OF | 19 |
| WITHDRAWN DISMISSED | 9 |
| PARTLY ALLOWED | 6 |
| DISMISSED FOR NON-PROSECUTION | 2 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- AYYAPPAN v. THE INSPECTOR OF POLICE, — Madras High Court (2014-10-08)
- THAJ @ THAJUDEEN @ MOHAMMED v. THE INSPECTOR OF POLICE, — Madras High Court (2014-10-08)
- SAROJ SHARMA v. THE SECRETARY TO GOVT. — Madras High Court (2014-10-08)
- A.ARUNA v. THE STATE OF TAMIL NADU — Madras High Court (2014-09-25)
- TMS.STELLA v. THE STATE REP BY — Madras High Court (2014-09-25)
- YUVARAJ, S/O.SAMINATHAN, v. STATE THROUGH INSPECTOR OF — Madras High Court (2014-09-24)
- G.RAMADURAI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2014-09-24)
- S.JOSEPH RAJ v. P.K.MISRA — Madras High Court (2014-09-24)
- VISWANATHAN v. THE INSPECTOR OF POLICE — Madras High Court (2014-09-24)
- K.YESU v. THE STATE REP BY — Madras High Court (2014-09-24)