LexP. N. PRAKASH, S. NAGAMUTHU
82 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 82 |
Disposal nature
| ALLOWED | 38 |
| DISMISSED | 17 |
| CLOSED | 17 |
| WITHDRAWN DISMISSED | 4 |
| DISMISSED FOR NON-PROSECUTION | 2 |
| PARTLY ALLOWED | 2 |
| ORDERED | 1 |
| DISPOSED OF | 1 |
Recent judgments
- RAJA, v. THE INSPECTOR OF POLICE, — Madras High Court (2017-04-26)
- PRIYADHARSHNI v. THE SECRETARY TO THE GOVT. — Madras High Court (2017-04-26)
- V.MALLIKA v. STATE OF TAMIL NADU, — Madras High Court (2017-04-26)
- RAVICHANDRAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-04-26)
- V.MEENAKSHI, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2017-04-26)
- MUTHURAJA v. THE COMMISSIONER OF POLICE — Madras High Court (2017-04-26)
- M.AMIRTHAVALLI v. UNION OF INDIA — Madras High Court (2017-04-26)
- S. RATHA v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-04-26)
- BILLI GRAGHAM, v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-04-26)
- NAGAMMAL v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-04-26)