LexP. N. PRAKASH, S.ANANTHI (RETD.)
143 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 143 |
Disposal nature
| CLOSED | 54 |
| ALLOWED | 40 |
| DISMISSED | 25 |
| WITHDRAWN DISMISSED | 17 |
| DISPOSED OF | 4 |
| PARTLY ALLOWED | 3 |
Recent judgments
- THE COMMISSIONER OF CUSTOMS, v. JAYASAKTHI PAPERS, PROPRIETARY FIRM, — Madras High Court (2022-07-18)
- G.SWAMINATHAN v. THE SECRETARY TO GOVT. — Madras High Court (2022-07-18)
- SOLOMON BERNARD SHAW.M v. REGISTRATION COMMITTEE — Madras High Court (2022-06-14)
- Mohan@Neelamegam v. The Inspector of Police — Madras High Court (2022-06-14)
- Vadivel v. The Inspector of Police — Madras High Court (2022-06-14)
- Siva Shanmugam v. The Superintendent of Police — Madras High Court (2022-06-14)
- Selvaraj v. The District Collector — Madras High Court (2022-06-14)
- Kalaivani v. The Additional Chief Secretary to Government — Madras High Court (2022-06-14)
- Ayyasamy v. The Additional Chief Secretary to Government — Madras High Court (2022-06-14)
- Mohan @ Mohanraj v. The Additional Chief Secretary to Government — Madras High Court (2022-06-14)