LexP. N. PRAKASH, RMT. TEEKAA RAMAN
804 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 804 |
Disposal nature
| CLOSED | 290 |
| ALLOWED | 271 |
| DISMISSED | 94 |
| WITHDRAWN DISMISSED | 51 |
| ORDERED | 23 |
| DELAY CONDONED | 21 |
| GRANTED | 20 |
| PARTLY ALLOWED | 9 |
Recent judgments
- M.VELU, AGED 33 YEARS, v. THE STATE OF TAMILNADU, — Madras High Court (2022-12-23)
- BALAJI v. STATE BY — Madras High Court (2022-12-23)
- A.Faseela v. The Deputy Inspector General of prison — Madras High Court (2022-12-14)
- MAYANDI, AGED 52 YEARS, v. STATE REP.BY — Madras High Court (2022-12-14)
- MURUGAVEL, MALE 42 YEARS, v. STATE REP BY — Madras High Court (2022-12-14)
- A.Malathi v. The State of Tamil Nadu, — Madras High Court (2022-12-02)
- NAVEEN v. THE STATE OF TAMIL NADU, — Madras High Court (2022-12-02)
- G.SHANTHI v. STATE OF TAMIL NADU REP BY — Madras High Court (2022-12-02)
- P.MAGESHWARI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2022-12-02)
- RAKEL MERY v. STATE OF TAMIL NADU REPRESENTED BY — Madras High Court (2022-12-02)