P. N. PRAKASH, R.VIJAYAKUMAR

83 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• Ramasamy v. The Superintendent of Police — Madras High Court (2022-08-12)
• Thoorkarumbu @ Muniyappan v. The Deputy Inspector General of Prison — Madras High Court (2022-08-12)
• Krishnan.C v. The Principal Secretary to Government — Madras High Court (2022-08-12)
• Periyasamy v. The Superintendent of Police — Madras High Court (2022-08-12)
• Kathiravan v. The Commissioner of Police — Madras High Court (2022-08-12)
• S.Kirija v. The Secretary — Madras High Court (2022-08-12)
• Thanapathy v. The Principal Secretary, — Madras High Court (2022-08-12)
• Murugeswari v. The Superintendent of Police — Madras High Court (2022-08-12)
• Kalavathi v. The Commissioner of Police — Madras High Court (2022-08-12)
• R.Ameen v. The Superintendent of police — Madras High Court (2022-08-12)